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State of Jammu-Kashmir - Section

Section 1 in The Egress and Internal Movement (Control) Ordinance, 2005

1. Short title, extent and commencement.

(1)This Ordinance may be called the Egress and Internal Movement (Control) Ordinance, 2005.
(2)It extends to the whole of the State.
(3)It shall come into force at once.