Madhya Pradesh High Court
Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 9 July, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 COMP-9-2011
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
COMP No. 9 of 2011
(SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD.)
COMP/00003/2010, COMP/00004/2010
Dated : 09-07-2024
Parties through their counsel.
Ms. Jhanvi Ahuja - counsel for the Ex-director in I.A. Nos.5171/2024,
5497/2024 and 5496/2024 is directed to supply copies of the I.A.s to the
counsels for contesting parties.
Let the same be done within three days' time.
Shri Himanshu Joshi - Advocate, who appears for the Enforcement
Directorate is not present today and counsel for the applicant submits that Shri
Joshi's name is not reflected in the cause list.
In such circumstances, Office is also directed to reflect the name of Shri
Himanshu Joshi in the cause list as the counsel for respondent in I.A. No.1089
of 2019.
Let the matter be listed on 22.07.2024.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 09-07-2024 18:03:57