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Madhya Pradesh High Court

Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 9 July, 2024

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                                 1                                      COMP-9-2011
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                          COMP No. 9 of 2011
                                          (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD.)

                                                    COMP/00003/2010, COMP/00004/2010
                           Dated : 09-07-2024
                                    Parties through their counsel.


                                    Ms. Jhanvi Ahuja - counsel for the Ex-director in I.A. Nos.5171/2024,
                           5497/2024 and 5496/2024 is directed to supply copies of the I.A.s to the
                           counsels for contesting parties.

                                    Let the same be done within three days' time.
                                    Shri Himanshu Joshi - Advocate, who appears for the Enforcement
                           Directorate is not present today and counsel for the applicant submits that Shri
                           Joshi's name is not reflected in the cause list.
                                    In such circumstances, Office is also directed to reflect the name of Shri
                           Himanshu Joshi in the cause list as the counsel for respondent in I.A. No.1089

of 2019.

Let the matter be listed on 22.07.2024.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 09-07-2024 18:03:57