Himachal Pradesh High Court
Arni University vs . State Of Hp And Others on 28 December, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Arni University Vs. State of HP and others CWP No. 8704 of 2023 .
28.12.2023 Present: Ms. Sneh Bhimta, Advocate, for the petitioner.
Mr. Pushpender Jaswal, Addl. AG, for respondent No 1- State.
Mr. V.B. Verma, Advocate, for respondent No. 2.
of Mr. Alok Ranjan, Advocate, for respondent No. 3.
Reply is stated to have been filed by respondent No. 2. rt Registry is directed to place the same on record, if in order.
Reply by respondents No. 1 and 3, as prayed for, be filed within three weeks.
Interim to continue.
(Ajay Mohan Goel) Judge December 28, 2023 (narender) ::: Downloaded on - 28/12/2023 20:33:46 :::CIS