Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 45] [Entire Act] Union of India - Subsection Section 45(1) in The Prisons Act, 1894 (1)such wilful disobedience to any regulation of the prison as shall have been declared by rules made under section 59 to be a prison-offence;
