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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Karnataka - Subsection

Section 37(3)(d) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(d)to give its views and to make recommendations to the Executive Council on any financial question affecting the University either on its own initiative or on reference from the Executive Council or the Vice Chancellor;