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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(1)(a) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(a)any asset of existing University, which immediately before the commencement of this Act, is related to veterinary and animal sciences, fisheries and Small Animal Colony, including agricultural land used for fodder or feed production, dairy and poultry farms, fisheries and every right to such property, shall stand transferred to, and shall vest in the University;