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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Goa - Subsection

Section 17(2) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(2)[ The name should be arranged alphabetically in Roman script commencing with the proper name followed by father's/mother's/husband's name and surname. The name shall also be written in Devnagri script. The list so prepared shall be displayed on the notice board in the Office of the Returning Officer and the Office of the Panchayat.] [Para (2) substituted by the 4th Amendment Rules, 2000 published in Official Gazette, Series I No. 44 dated 1-2-2000.]