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[Cites 0, Cited by 13] [Entire Act]

State of Gujarat - Section

Section 15 in The Bombay Public Trusts Act, 1950

15. Public Trusts Registration Office.

- In every region or sub-region there shall be a Public Trusts Registration Office:Provided that for two or more regions or sub-regions, there may be one Public Trust Registration Office:Provided further that for one region or sub-region there may one or more Joint Public Trust Registration Offices.