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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(1)As soon as may be, after the commencement of this Act, there shall be established for the purposes of this Act, an Authority called Sri MalaiMahadeswaraswamyKshethra Development Authority.