Section 10(1)(b) in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

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State of Haryana - Subsection

Section 10(1)(b) in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

(b)any period of work in equivalent or higher rank, prior to appointment to the service may, in the case of an appointment by transfer, at the discretion of the Appointing Authority, be allowed to count towards the period of probation fixed under this regulation; and

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State of Haryana - Subsection

Section 10(1)(b) in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992