(2)Renewal of license - Every application under sub - rule ( 1 ) for renewal of the license shall be accompanied by the following documents , namely :a. application in Form RE - 1 ;b. The original license :c. Prescribed renewal feed. In case of Explosives Manufacturing Units , all the inspection or safety audit reports since last approval as per the Manufacture , Storage and Import of Hazardous Chemicals Rules , 1989 issued by Third Party Inspection Agency approved under these Rules.
