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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(3)(b) in The Punjab Security of Land Tenures Rules, 1956

(b)Fifty per cent of the area under a Farm of class 'B' shall be left with the owner, according to his choice, and the rest declared as available for resettlement of tenants, ejected or liable to ejectment.