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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(1)The rates of LDC charges for inter-State transmission licensee shall be computed on annual basis and recovered on monthly basis in accordance with following formula;Monthly LDC Charge rate (for Transmission Licensee) =(1/3) [ALC/ (Ckt_Km)]/12 in Rs./KilometerWhere,ALC = Approved Annual LDC Charges in accordance with Chapters 5 & 6;Ckt_Km = Length of aggregate inter-State transmission lines as on last day of the month prior to the month of billing (rounded off to the nearest two decimals);