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State of Tamilnadu - Section

Section 5 in The Tamil Nadu Catering Establishments Rules, 1959

5. Form in which the employer should notify any change to the Inspector under section 5.

(1)The employer shall notify every change he is required to notify' under section 5 in Form No. IV.
(2)The notification of change shall, unless the registration certificate has already been sent to the Inspector, be accompanied by the registration certificate.