Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in Hotel Receipts Tax Rules, 1981 9. Notice Of Demand. - The notice of demand under sub-section (5) of section 20-of the Act or under section 156 of the Income-tax Act, as applied to hotel-receipts tax under section 24-of the Act shall be made in Form No. 7.
