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State of Madhya Pradesh - Section

Section 66 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

66. Resignation of member or officers of Vishwavidyalaya.

(1)Any member other than an ex officio member of the Court, Executive Council, the Academic Council, or any other Vishwavidyalaya Authority or Committee of Dean of a Faculty may resign by a letter addressed to the Registrar, and the resignation shall take effect as soon as the letter is received by the Registrar.
(2)Any officer of the Vishwavidyalaya, whether salaried or otherwise, other than a Dean may resign his office by a letter addressed to the Registrar. Such resignation shall take effect from the date on which the same is accepted by the Authority competent to fill the vacancy.