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[Cites 0, Cited by 0] [Section 31A(8)] [Section 31A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 31A(8)(b) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(b)minutes of the board meeting considering such request which would include the views of the board on the request;