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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(d) in The Orissa Prize Competition Rules, 1955

(d)accept for scrutiny only the first two thousand entries as they appear in the register in Form 'C' and ignore the remaining entries, if any, in cases where no entry fee is charged and refund the entry fee received in respect of the entries in excess of the first two thousand to the respective senders thereof in case where an entry fee has been charged after deducting the cost (if any) of refund.