Madhya Pradesh High Court
Rajesh Parwani vs The State Of Madhya Pradesh on 3 June, 2024
Author: Anuradha Shukla
Bench: Anuradha Shukla
1 MCRC-23516-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 23516 of 2024 (RAJESH PARWANI Vs THE STATE OF MADHYA PRADESH) Dated : 03-06-2024 Shri Atul Jeshwani - Advocate with Shri Akshay Jha - Advocate for applicant.
Shri S.K. Shrivastava - Government Advocate for State.
Case diary is available. List the matter in the next week.
(ANURADHA SHUKLA) V. JUDGE NP Signature Not Verified Signed by: NITESH PANDEY Signing time: 6/4/2024 12:41:44 PM