Jammu & Kashmir High Court
Shubam Sharma And Others vs Uoi And Others on 21 February, 2022
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Sr. No. 50
HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
AT JAMMU
CPSW No. 52/2016
Shubam Sharma and Others ....Petitioner (s)
Through :- Mr. S K Anand, Advocate
V/s
UOI and Others ....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
21.02.2022 Learned counsel for petitioners makes a statement that this petition by efflux of time is rendered infructuous. Therefore, he has instructions from his clients not to press it. His statement is taken on record.
As such, dismissed as not pressed.
(Sanjeev Kumar) Judge Jammu:
21.02.2022 Sahil T