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Andhra Pradesh High Court - Amravati

Between vs The Tirumala Tirupati Devasthanams on 29 December, 2021

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
(SPECIAL ORIGINAL JURISDICTION)

  

WEDNESDAY, THE TWENTY NINETH DAY OF pecemaeR
TWO THOUSAND AND TWENTY ONE
:PRESENT:
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN o>

WRIT PETITION NO: 1778 OF 2020 |

Between:

C.EASTER PREMA KUMAR S/o C.H.SWAMY DASS
Aged about 54 years occ: Assistant Engineer

O/o the Executive Engineer-II, TTD, TIRUPATI,
Chittoor District, R/o Tirupati.

V.SALEEM BASHA S/o KALAM SAHEB

Aged about 60 years occ: GARDNER (Retd..,)
O/o The Superintendent, Gardén Office
TTD,TIRUMALA,Chittoor District, R/o Tirupati.

V. SHAIK ABDUL RASHEED S/o KALEM SHAHIB
Aged about 53 years occ: OFFICE SUBORDINATE
O/o The Principal, SVITSA Training Centre, TTD,
TIRUMALA,Chittoor District, R/o Tirupati.

P.BHAGYAMMA D/o P.SURENDRA BABU
Aged about 51 years, occ: STAFF NURSE
O/o The DIRECTOR,BIRRD,TTD, TIRUPATI,
Chittoor District, R/o Tirupati.

D.ANITHA PREMA RAJAKUMARI D/o P.SURENDRA BABU Aged about 53 years
occ: PHARMACIST GRADE-I] O/o The Principal, S.V.POOR HOME,
Akkarampalli,TTD, TIRUPATI,Chiitoor District, R/o Tirupati. .

M.SURYA PRAKASH RAJU S/o MJOQSEPH Aged about 53 years occ: SENIOR
SANITARY INSPECTOR O/o The PH UNIT OFFICE,TTD,TIRUPATI, Chittoor
District, R/o Tirupati.

CHENJI BENZAMIN S/o CH.JOHN Aged about 48 years occ: ASST/SHROFF
O/o The Principal, S.V.Arts College,TTD,TIRUPATI,Chittoor District, R/o
Tirupati.

V.PEDDA SIDDAIAH S/o V.CHINNAIAH Aged about 51 years occ: SANITARY
INSPECTOR O/o The Health Office, TTD,TIRUPATI,Chittoor District, R/o

Tirupati.

S.KALISHA BEGUM S/o S.MUKTHUM SAHEB- Aged about 47 years occ:
JUNIOR ASSISTANT O/o The DIRECTOR, S.v.Gosamrakshanasala,
TTD,TIRUPATI,Chittoor District, R/o Tirupati.
 

 

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- O/o The Head Master, S.V.High School, TTD,VELLORE , VELLORE District.

23.

 

SHAIK SYED BASHAS/o S.ANWAR SAHEB Aged about 50 years occ: DRIVER
O/o The DIRECTOR, O/o THE General Manager, TTD, TIRUPATI,Chittoor District,
R/o Tirupati.

§.SHOBHA ALEXANDER S/o A-ALEXANDER Aged about 49 years occ: STAFF
NURSE O/o The Chief medical Office, CENTRAL HOSPITAL,
TTD, TIRUPATI,Chittoor District, R/o Tirupati.

SHAIK MAHABOOB BASHA S/o SAAMEER SAHEB Aged about 51 years occ.
FITTER O/o The General Manager, TTD, TIRUPATI,Chittoor District, R/o Tirupati.

T.RAJA SURESH S/o T.RAJA MUTHU Aged about 49 years occ. TECHNICAL

OFFICER O/o The Executive Engineer-V, TTD, TIRUPATI, Chittoor District, R/o

Tirupati.

Y.APPOSTHALAN S/o P.YESUDASS Aged about 49 years occ: LINER O/o The
General Manager,TTD ,TIRUPATI,Chittoor District, R/o Tirupati. | .

MIDDI BAVAJI S/o M.BUDDAN SAHEB Aged about 48 years occ: FIELD
ASSISTANT O/o The FARM MANAGER,TTD, TIRUPATI,Chittoor District, R/o
Tirupati.

M.NOUSHAD S/o E.ABBAS BAIG, Aged about 52 years, occ: MPW O/o The
PRINCIPAL, SPW Polytechnic College, TTD, TIRUPATI, Chittoor District, R/o
Tirupati. .

S. A.RASHEED BASHA S/o S.MASTHAN SAHEB Aged about 44 years occ.
JUNIOR . ASSISTANT

O/o The Director, BIRRD (T) HOSPITAL, TTD, TIRUPATI,Chittoor District, R/o
Tirupati.

S MUSTAQ AHMED S/o S JAVAD HUSSAIN, Aged about 43 years occ: SENIOR
ASSISTANT, O/o The Principal, 5.V.Arts College, TTD, TIRUPATI Chittoor District,
R/o Tirupati.

S.KALESHA S/o S L.BRAHEEM Aged about 49 years occ: GARDENER O/o The
Garden Superintendent,TTD ,TIRUPATI,Chittoor District, R/o Tirupati.

A.S.NIRMALA RANI S/o A.AROGYADAS, Aged about 44 years Occ: NURSE O/o
The Director, BIRDD (T), TTD, TIRUPATI,Chittoor District; R/o Tirupati.

K.PATHIMUNNISA S/o K.ABDUL YASEEN, Aged about 54 years occ: STAFF
NURSE O/o The DIRECTOR, BIRRD Hospital, TT D,TIRUPATI,Chittoor District,
R/o Tirupati.

Y.CHRISTRY S/o M.KALYANA SUNDARAM, Aged about 48 years occ: MPW

MEKLA SANDEEP S/ o M.DEVA PRASAD, Aged about 33 years occ: OFFICE
SUBORDINATE, O/o The Chief Vigilence and Security
Office, TTD ,TIRUPATI,Chittoor District, R/o Tirupati.
 

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-"

-PATAN RESHMA S/o P.ASAF KHAN Aged about 40 years occ: MPW O/o The

Director, SVETA,TTD,TIRUPATI,Chittoor District, R/o Tirupati..

TEDDY PALLI AKBAR S/o R.MASTHANAIAH Aged about 31 years
occ:MAZDOOR O/o The Chief Engineer, TTD, TIRUPATI,Chittoor District, R/o
Tirupati.

G.ABDUL SADIK S/o G.ABDUL HAFEEZ Aged about 32 years occ. OFFICE
SUBORDINATE O/o The Principal, S.V.Ayurvedic College, TTD,
TIRUPATI,Chittoor District, R/o Tirupati. °

S.MASTHAN BASHA S/o S.SATTAR Aged about 41 years occ: WATCHMAN
O/o The Principal, S.V.Junior College, TTD, TIRUPATI,Chittoor District, R/o
Tirupati.

P.BAYAMMA H/o P.SALEEM Aged about 51: years occ:OFFICE
SUBORIDNATE O/o The Principal, $.P.W. Degree College, TTD, TIRUPATI,Chittoor
District, R/o Tirupati.

R.SANTHA KUMARI H/o G.RAVI BABU Aged about 37 years occ: OFFICE
SUBORIDNATE O/o The Head Master, 5.V. Oriental High College,
TTD, TIRUPATI,Chittoor District, R/o Tirupati. .

P.SWARNA LATHA D/o PAVI MUNASWAMY Aged about 53 years occ: FITER
O/o The General Manager, Transport, TTD, TIRUPATI, Chittoor District, R/o
Tirupati. .

PYDALA CHANDRA S/o P.OBULESU Aged about 52 years occ: GARDENER Q/o
The Garden Superintendent, TTD, TIRUPATI, Chittoor District, R/o Tirupati.

S.DASTHAGIRAMMA S/o S.MASTHAN Aged about 55 years occ: GARDENER
O/o The Garden Superintendent, TTD, TIRUPATI, Chittoor District, R/o Tirupati.

JJAFFAR HUSSAIN S/o J.SHOWKAT HUSSAIN Aged about 57 years
occ:ASST/SHROFF O/o The Principal, S.V.Ayurvedic
College, TTD ,TIRUPATI,Chittoor District, R/o Tirupati.

SHAIK RAFFI S/o S.K. MASTHAN Aged about 52 years occ: TONSURER O/o The
Dy.E.O. Kalyanakatta Complex,T' [D,TIRUPATI,Chittoor District, R/o Tirupati.

G.S.MASTHAN S/o G.S.DASTAGIRI Aged about 60 years occ:FOREST
MAZDOOR (Retd..,) O/o The DFO,TTD,TIRUPATI,Chittoor District, R/o Tirupati.

CHINNA PAPAMMA D/o S.MASTHANAIAH Aged about 60 years occ. MPW
(Retd.,) O/ he HEALTH OFFICE ,TTD,TIRUPATI,Chittoor District, R/o Tirupati.

l ...Petitioners

AND

The Tirumala Tirupati Devasthanams
Represented by its Executive Officer
Tirumala, Tirupati, Chittoor District
Andhra Pradesh.

...Respondent
 

NN

Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be pleased to

a) direct the respondents to release all the service benefits to the petitioners such
as promotions, as per their seniority and eligibility and pension as and when they/
petitioners retire and all other service benefits as and when they arise:

b) by holding the action of the respondent organization in not doing so and with
holding the benefits of the petitioners solely on the ground of pendency of Writ Petition
3023/2018 despite this Hon'ble Court noticing that the show cause notice dated 11-1-
2018 issued to the petitioners contemplating to terminate the services after several
years after being recruited through direct recruitment as bad, illegal, arbitrary,
discriminatory, vindictiveness victimization, contrary to the directions of this Hon'ble
Court dated 21-2-2018 in Writ Petition 3023/2018 and unconstitutional c) by issuance of
Writ of Mandamus.

IA NO: 1 OF 2020

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the writ petition, the High Court may be pleased to direct the
respondent organization/TTD to release all the benefits for which the petitioners are
otherwise are entitled in Law such as giving promotions as per their seniority and
eligibility and releasing their pensionary benefits as and when they/petitioners retire
from service and all other service benefits as and when they arise, pending disposal of
WP 1778 of 2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the affidavit
filed in support thereof and upon hearing the arguments of Sri J Sudheer, Advocate for
the Petitioners and M/s.C Sindhu Kumari, Standing Counsel for the Respondent, the
Court made the following;

ORDER:

"Heard the learned counsel for the petitioners and the learned Senior Counsel forthe respondent, TTD. ~~ oe a The learned Senior Counsel requests time for filing counter to the additional affidavit filed by the writ petitioners. . The office is directed to put up the counter filed by the respondents dated 01.03.2020 in the Court bundle immediately. --- _ . .

It is open for the petitioners who retired from service to approach the respondent TTD seeking retiremental benefits notwithstanding the pendency of the writ petition and the same can be considered by the TTD in accordance with law. _ In that behalf a representation can be made by the petitioners within a week's time from today and the same can be considered by the TTD as stated above within a period of three (03) weeks from the date of receipt of such representation and the result shall be communicated immediately.

Post on 16.02.2022." Sd/-P.Vined Kumar/ AR a ASSISTANT REGISTR TRUE COPY// . SECTIO , ICER To,

1. The Executive Officer, Tirumala Tirupati Devasthanams, Tirumala, Tirupati, Chittoor District, Andhra Pradesh. (by RPAD) One CC to Sri. J Sudheer, Advocate [OPUC] One CC to M/s. C Sindhu Kumari, Advocate fOPUC] One spare copy.

DORON HIGH COURT BKM,J DATED:29/12/2021 ORDER POST ON 16.02.2022 WP.No.1778 of 2020 INTERIM DIRECTION