Bombay High Court
M/S Dhariya Construction Pvt. Ltd And ... vs The Executive Enginner Raigad ... on 25 January, 2024
11-WP.4647.2022
Jvs.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4647 OF 2022
M/s. Dhariya Construction Pvt. Ltd. }
& Anr. } Petitioners
Versus
The Executive Engineer, Raigad }
Irrigation Department & Ors. } Respondents
Mr. Alankar Kirpekar with Mr. Sagar
Kasar, Ayush Tiwari i/b. VMK Legal for the
petitioners.
Mr. Rajiv Chavan, Senior Advocate with
Ms. Priyanka Chavan i/b. Ms. Reena
Salunkhe, AGP for State.
CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
ARIF S. DOCTOR, J.
DATE: 25th JANUARY 2024 P.C.:
At the request of the learned senior advocate representing the State, stand over to 1st February 2024. To be listed 'High on Board'.
(ARIF S. DOCTOR, J.) (CHIEF JUSTICE) JAYANT VISHWANATH SALUNKE Digitally signed by JAYANT VISHWANATH SALUNKE Date: 2024.01.25 14:53:01 +0530 1 ::: Uploaded on - 25/01/2024 ::: Downloaded on - 26/01/2024 09:59:16 :::