Section 8(2)(g) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2)(g) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936

(g)for the presentation and disposal of applications for exemption from payment of [entertainments duty or advertisement tax] [Substituted by Section 11 (2)(i) of M.P. Act No. 12 of 1965.] or for the refund thereof; and

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State of Madhya Pradesh - Subsection

Section 8(2)(g) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936