Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

NCT Delhi - Subsection

Section 57(vi) in The Delhi Electricity Supply Code And Performance Standards Regulations, 2007

(vi)Two or more connections shall not be clubbed unless it is proved that the connections are used to serve/supply the same establishment.