Section 9(1)(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

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State of Tamilnadu - Subsection

Section 9(1)(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(a)all lands which immediately before the notified date-

(i)belonged to him as private land within the meaning of sub-clause (b) of clause (10) of section 3 of the Estates Land Act, or

(ii)stood recorded as private land in a record prepared under the provisions of Chapter XI or Chapter XII of the said Act: