Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31A(3)] [Section 31A] [Entire Act]

State of Punjab - Subsection

Section 31A(3)(a) in The Punjab Khadi and Village Industries Board Act, 1955

(a)all members of the Board and its Committees including the Chairman, Vice-Chairman, Secretary and Joint Secretary shall, from the date of order under sub-section (1), vacate their offices;