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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(4) in The Mineral Conservation and Development Rules, 2017

(4)The authorised officer, as the case may be, may by an order made before the proposed date of commencement of stoping operations, prohibit the stoping or allow it to be done under such conditions as may be specified in such order.