Punjab-Haryana High Court
Megh Pal @ Megh Raj & Others vs State Of Haryana And Others on 19 January, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.8906 of 2014 (O&M)
LAC No.1037 of 2010
Date of Decision:19.01.2017
Megh Pal and others
.... Appellant(s)
Vs.
State of Haryana and others
..... Respondent(s)
CORAM : HON'BLE MR.JUSTICE ARUN PALLI
***
Present : Mr. Uday Chauhan, Advocate for the appellant(s).
Mr. Sudeep Mahajan,
Additional Advocate General, Haryana with
Mr. Abhinash Jain,
Assistant Advocate General, Haryana.
***
ARUN PALLI, J. (Oral)
For order, see the judgment of even date passed in RFA No.3894 of 2010 titled "Sardool Singh and others Vs. State of Haryana and others."
(ARUN PALLI) JUDGE January 19, 2017 sonia arora Whether speaking/reasoned: Yes/No. Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 08-07-2017 20:54:45 :::