Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 7 in The Paschim Banga Unani System Of Medicine Act, 1979 7. Publication of names of Members. - The name of every Member nominated or elected under section 4 or section 5 shall be published by the State Government in the Official Gazette.
