Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Assam - Subsection Section 67(vi) in Instructions Relating to Liquor (vi)Tare to be checked and reported. - When the drum or cask is emptied, its tare should be checked and reported to the Distillery Superintendent if the difference exceeds one pound.
