Section 102(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
(b)in addition to the provisions of this chapter all above provisions, all such measure and precautions required to be observed for use, handling, storing or transportation of explosives under the rule framed under the Explosives Act, 1884 (Act No. 4 of 1884) are observed.
