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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2)(d) in The Delhi Rent Act, 1995

(d)the valuer whose assistance may be taken by the Rent Authority and the manner of assessment to be carried out by him tinder sub- section (2) of section 11;