Supreme Court - Daily Orders
Central Board Of Direct Taxes Ministry ... vs Kumudam Publications Pvt Ltd on 29 January, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.14 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33000/2017
(Arising out of impugned final judgment and order dated 30-03-2017
in WPC No. 11216/2016 passed by the High Court Of Delhi At New
Delhi)
CENTRAL BOARD OF DIRECT TAXES & ORS. Petitioner(s)
VERSUS
KUMUDAM PUBLICATIONS PVT LTD Respondent(s)
(FOR CONDONATION OF DELAY IN FILING ON IA 109948/2017)
Date : 29-01-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Y.P. Adhiyaru, Sr. Adv.
Mr. Arijit Prasad, Adv.
Mr. Ritesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Ms. Pooja M. Saigal, Adv.
Mr. P. N. Puri, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.01.30 10:42:49 IST Reason: