Kerala High Court
Mejomon P.Lukose vs Employees State Insurance Corporation
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 30TH DAY OF SEPTEMBER 2015/8TH ASWINA, 1937
WP(C).No. 27548 of 2015 (P)
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PETITIONER(S):
MEJOMON P.LUKOSE,
AGED 21 YEARS, S/O.P.K.LUKOSE, PANTHANANIYIL HOUSE,
THELLAKAM P.O., KOTTAYAM - 686 630.
BY ADV. SRI.AYPE JOSEPH
RESPONDENT(S):
1. EMPLOYEES STATE INSURANCE CORPORATION,
REPRESENTED BY ITS DIRECTOR GENERAL, ESI CORPORATION,
PANCHADEEP BHAWAN, COMRADE INDRAJITH GUPTHA (CIT) MARG,
NEW DELHI - 110 002.
2. THE DEPUTY MEDICAL COMMISSIONER,
MEDICAL EDUCATION, ESI CORPORATION,
PANCHADEEP BHAWAN, COMRADE INDRAJITH GUPTHA (CIG) MARG,
NEW DELHI - 110 002.
3. MEDICAL DIRECTOR,
ESI CORPORATION,
PANCHADEEP BHAWAN, COMRADE INDRAJITH GUPTHA (CIG) MARG,
NEW DELHI - 110 002.
4. REGIONAL DIRECTOR,
ESI CORPORATION, SUB REGIONAL OFFICE,
THRISSUR - 680 001.
R1-R4 BY ADV. SRI.K.SANDESH RAJA
BY SRI.P.SANKARANKUTTY NAIR, SC, ESI CORPORATION.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30-09-2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
rvs.
WP(C).No. 27548 of 2015 (P)
APPENDIX
PETITIONER(S)' EXHIBITS :
EXT.P-1: TRUE COPY OF THE PROSPECTUS DATED 05/06/15.
EXT.P-2: TRUE COPY OF THE REVISED NOTIFICATION DATED 03/07/2015.
EXT.P-3: TRUE COPY OF THE NOTICE ISSUED BY 4TH RESPONDENT.
EXT.P-4: TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER.
EXT.P-5: TRUE COPY OF THE POSTAL RECEIPT DATED 22/08/2015.
EXT.P-6: TRUE COPY OF EXTRACT FROM INDIA POST.
EXT.P-7: TRUE COPY OF THE NOTIFICATION ISSUED BY THE 1ST RESPONDENT. THE
PROVISIONAL LIST FOR COUNSELING AND ADMISSION DATED 04/09/2015.
EXT.P-8: TRUE COPY OF RECEIPT FOR REMITTANCE OF FEES SHOWING CONTINUANCE
STUDIES.
EXT.P-9: TRUE COPY OF THE ADMISSION LETTER ISSUED BY THE MEDICAL UNIVERSITY
UKRAINE DATED 27/06/2013.
EXT.P-10: TRUE COPY OF RELEVANT PAGES OF THE PASSPORT.
EXT.P-11: TRUE COPY OF THE CERTIFICATE ISSUED BY THE SAROVARAM AYURVEDA
NURSING INSTITUTE DATED 05/08/2015.
EXT.P-12: TRUE COPY OF THE DATE OF BIRTH CERTIFICATE.
EXT.P-13: TRUE COPY OF THE EXTRACT OF THE CBSE ALL INDIA PREMEDICAL/PRE-
DENTAL ENTRANCE TEST.
EXT.P-14: TRUE COPY OF THE COMPLAINT SENT TO THE 1ST RESPONDENT DATED
04/09.2015.
RESPONDENT(S)' EXHIBITS :
EXT.R1: TRUE COPY OF THE LETTER NO.L-11/12/3/UG ADMISSION/2015-16-MEC DATED
16/09/2015.
EXT.R2: TRUE COPY OF THE COUNSELING NOTICE NO.L-11/12/3/UG ADMISSION/2015-
16/MEC DATED 16/09/2015.
/TRUE COPY/
P.A.TO JUDGE
RVS.
A.MUHAMED MUSTAQUE, J.
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W.P.(C) No.27548 of 2015
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Dated this the 30th day of September, 2015
JUDGMENT
Learned counsel for the petitioner submits that the petitioner's name was included and he got admission for MBBS course in the ESIC Medical College.
Recording the above submission, this writ petition is closed.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE ln