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[Cites 0, Cited by 19] [Section 42(1)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(1)(d) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(d)detain and search, and, if he thinks proper, arrest any person whom he has reason to believe to have committed any offence punishable under this Act: