Madras High Court
Jayashree vs Unique Identification Authority Of on 26 November, 2025
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
W.P(MD)No.8042 of 2025
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 26.11.2025
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
W.P(MD)No.8042 of 2025
Jayashree ... Petitioner
Vs.
1.Unique Identification Authority of
India (UIDAI),
Represented by its Director General,
Bangla Sahib Road,
Behind Kali Mandir,
Gole Market,
New Market – 110 001.
2.Unique Identification Authority of
India (UIDAI),
Represented by its Deputy Director General,
UIDAI, Regional Office,
Khanija Bhavan,
No.49, 3rd Floor,
South Wing Race Course Road,
Bangaluru – 560 001,
Karnataka State.
3.Unique Identification Authority of
India (UIDAI),
1/5
https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/12/2025 11:07:58 am )
W.P(MD)No.8042 of 2025
Represented by its Director,
UIDAI, Regional Office,
Khanija Bhavan,
No.49, 3rd Floor,
South Wing Race Course Road,
Bangaluru – 560 001,
Karnataka State.
4.The Officer in Charge,
Aadhaar Enrolment Center / Zonal Office,
No.17-G, K.K.Nagar,
Opp to Madurai District Court,
Madurai City.
5.The District Collector,
Madurai District,
Madurai. ... Respondents
Prayer : Writ Petition filed under Article 226 of the Constitution of India,
praying this Court to issue a Writ of Mandamus directing the respondents
to assign a separate Aadhaar Number to petitioners sister M.Hema and to
assign the existing Aadhaar Card No. 2935 3072 3893, in petitioners
name M.Jayashree with proper biometric dates including fingerprints and
iris scan by considering the petitioner's representation 16.04.2024.
For Petitioners : Mr.M.Solaisamy
For Respondents : Mr.A.Govindarajan
Deputy Solicitor General of India
for R.1 to R.3
Mr.M.Lingadurai
Special Government Pleader
for R.4 & R.5
2/5
https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/12/2025 11:07:58 am )
W.P(MD)No.8042 of 2025
ORDER
The petitioner's grievance has since been redressed. This Writ Petition stands closed. No costs.
26.11.2025
NCC : Yes / No
Index : Yes / No
Internet : Yes / No
MGA
To
1.The Director General, Unique Identification Authority of India (UIDAI), Bangla Sahib Road, Behind Kali Mandir, Gole Market, New Market – 110 001.
2.The Deputy Director General, Unique Identification Authority of India (UIDAI), UIDAI, Regional Office, Khanija Bhavan, No.49, 3rd Floor, South Wing Race Course Road, Bangaluru – 560 001, Karnataka State.
3/5https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/12/2025 11:07:58 am ) W.P(MD)No.8042 of 2025
3.The Director, Unique Identification Authority of India (UIDAI), UIDAI, Regional Office, Khanija Bhavan, No.49, 3rd Floor, South Wing Race Course Road, Bangaluru – 560 001, Karnataka State.
4.The Officer in Charge, Aadhaar Enrolment Center / Zonal Office, No.17-G, K.K.Nagar, Opp to Madurai District Court, Madurai City.
5.The District Collector, Madurai District, Madurai.
4/5https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/12/2025 11:07:58 am ) W.P(MD)No.8042 of 2025 G.R.SWAMINATHAN, J.
MGA W.P(MD)No.8042 of 2025 26.11.2025 5/5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 10/12/2025 11:07:58 am )