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State of Madhya Pradesh - Section

Section 1 in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

1. Short title and extent.

(1)This Act may be called The Madhya Pradesh Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970.
(2)It extends to whole of Madhya Pradesh.