Bombay High Court
Jawahar Speakers And Mandap ... vs The District Collector, Solapur, And ... on 14 March, 2024
Digitally signed
LAXMIKANT by LAXMIKANT
2024:BHC-AS:12502-DB
GOPAL
GOPAL CHANDAN
CHANDAN Date: 2024.03.15
10:51:35 +0530 1 (402) WP-3633.24.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.3633 OF 2024
Jawahar Speakers & Mandap
Contractor, through Proprietor
Datta Bhosale : Petitioner.
Vs.
The District Collector, Solapur
District Solapur and ors. : Respondents.
----
Mr. Dilip Shinde a/w Mr. Umesh R. Mankapure for the Petitioner.
Mr. P. P. Kakade, GP a/w Mr. O. A. Chandurkar, Addl. GP and Mrs.
G. R. Raghuwanshi, AGP for the Respondents-State.
-----
CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
ARIF S. DOCTOR, J.
DATE : 14th MARCH, 2024 P.C. :
1. Mr. Dilip Shinde, learned counsel representing the Petitioner, seeks liberty to withdraw the Writ Petition.
2. Accordingly the Writ Petition is dismissed as withdrawn.
(ARIF S. DOCTOR, J.) (CHIEF JUSTICE) LGC 1 of 1 ::: Uploaded on - 15/03/2024 ::: Downloaded on - 15/03/2024 14:32:04 :::