Delhi High Court - Orders
Ms Anita Aggarwala vs M/S Drb Developers on 30 March, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 245/2017 & CRL.M.A. 1052/2017
MS ANITA AGGARWALA ..... Petitioner
Through: Mr. Avinash K. Trivedi and Mr.
Pushkar Kumar, Advocates
versus
M/S DRB DEVELOPERS ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 30.03.2022 None has appeared on behalf of respondent. List on 27th October, 2022.
CHANDRA DHARI SINGH, J MARCH 30, 2022 dy Signature Not Verified Signed By:GAURAV SHARMA Signing Date:31.03.2022 21:57:11