Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Tamil Nadu Local Bodies Delimitation Regulations, 2017

(1)When cases relating to delimitation originates, wherein the Commission is a party, in such cases, the Member-Secretary shall have the power to file affidavit before the court.