Delhi High Court - Orders
Satish Chandra Verma, Ips vs Union Of India & Ors on 4 April, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~17 to 20(1)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10486/2021 & CM APPL. 32298/2021
SATISH CHANDRA VERMA, IPS ..... Petitioner
Through: Mr. Nikhil Borwankar and Mr.
Kamran Javed, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Arun Bhardwaj, Sr. Adv. with
Mr. Harish Vaidyanathan Shankar,
CGSC, Mr. Abhishek Sharma, Adv.
for UOI.
Ms. Manisha Lavkumar, Sr. Adv.
with Mr. Ravi Kant Jain, Adv. for
R-9/State of Gujarat.
+ W.P.(C) 10493/2021 & CM APPL. 15428/2022
SATISH CHANDRA VERMA IPS ..... Petitioner
Through: Mr. Nikhil Borwankar and Mr.
Kamran Javed, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, SG, Mr. Chetan
Sharma, ASG, Mr. Arun Bhardwaj,
Sr. Adv. with Mr. Harish
Vaidyanathan Shankar, CGSC, Mr.
Abhishek Sharma, Adv. for UOI.Ms.
Manisha Lavkumar, Sr. Adv. with
Mr. Ravi Kant Jain, Adv. for
R-9/State of Gujarat.
Signature Not Verified
Digitally Signed By:KAMLESH
KUMAR
Signing Date:06.04.2022
16:37:18
+ W.P.(C) 10519/2021 & CM APPL. 32389/2021
SATISH CHANDRA VERMA IPS ..... Petitioner
Through: Mr. Nikhil Borwankar and Mr.
Kamran Javed, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through:Mr. Tushar Mehta, SG, Mr. Chetan
Sharma, ASG, Mr. Arun Bhardwaj,
Sr. Adv. with Mr. Harish
Vaidyanathan Shankar, CGSC, Mr.
Abhishek Sharma, Adv. for UOI.Ms.
Manisha Lavkumar, Sr. Adv. with
Mr. Ravi Kant Jain, Adv. for
R-9/State of Gujarat.
+ W.P.(C) 10539/2021 & CM APPL. 32491/2021, 32493/2021
SATISH CHANDRA VERMA ..... Petitioner
Through: Mr. Nikhil Borwankar and Mr.
Kamran Javed, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Tushar Mehta, SG, Mr. Chetan
Sharma, ASG, Mr. Arun Bhardwaj,
Sr. Adv. with Mr. Harish
Vaidyanathan Shankar, CGSC, Mr.
Abhishek Sharma, Adv. for UOI.Ms.
Manisha Lavkumar, Sr. Adv. with
Mr. Ravi Kant Jain, Adv. for
R-9/State of Gujarat.
Signature Not Verified
Digitally Signed By:KAMLESH
KUMAR
Signing Date:06.04.2022
16:37:18
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 04.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The court is informed that the SLP preferred by the respondents has already been listed before the Supreme Court a couple of times.
2. Renotify on 30.08.2022.
NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 4, 2022/dss Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:06.04.2022 16:37:18