Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Satish Chandra Verma, Ips vs Union Of India & Ors on 4 April, 2022

Author: Najmi Waziri

Bench: Najmi Waziri, Swarana Kanta Sharma

                              $~17 to 20(1)
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 10486/2021 & CM APPL. 32298/2021
                                    SATISH CHANDRA VERMA, IPS                   ..... Petitioner
                                                    Through:   Mr. Nikhil Borwankar and Mr.
                                                               Kamran Javed, Advs.

                                                    versus

                                    UNION OF INDIA & ORS.                       ..... Respondents
                                                    Through:    Mr. Arun Bhardwaj, Sr. Adv. with
                                                               Mr. Harish Vaidyanathan Shankar,
                                                               CGSC, Mr. Abhishek Sharma, Adv.
                                                               for UOI.
                                                               Ms. Manisha Lavkumar, Sr. Adv.
                                                               with Mr. Ravi Kant Jain, Adv. for
                                                               R-9/State of Gujarat.

                              +     W.P.(C) 10493/2021 & CM APPL. 15428/2022
                                    SATISH CHANDRA VERMA IPS                    ..... Petitioner
                                                    Through:   Mr. Nikhil Borwankar and Mr.
                                                               Kamran Javed, Advs.

                                                    versus

                                    UNION OF INDIA & ORS.                       ..... Respondents
                                                    Through:   Mr. Tushar Mehta, SG, Mr. Chetan
                                                               Sharma, ASG, Mr. Arun Bhardwaj,
                                                               Sr.   Adv.     with    Mr.   Harish
                                                               Vaidyanathan Shankar, CGSC, Mr.
                                                               Abhishek Sharma, Adv. for UOI.Ms.
                                                               Manisha Lavkumar, Sr. Adv. with
                                                               Mr. Ravi Kant Jain, Adv. for
                                                               R-9/State of Gujarat.


Signature Not Verified
Digitally Signed By:KAMLESH
KUMAR
Signing Date:06.04.2022
16:37:18
                               +   W.P.(C) 10519/2021 & CM APPL. 32389/2021
                                  SATISH CHANDRA VERMA IPS                        ..... Petitioner
                                                    Through:    Mr. Nikhil Borwankar and Mr.
                                                                Kamran Javed, Advs.

                                                    versus

                                  UNION OF INDIA & ORS.                           ..... Respondents
                                                    Through:Mr. Tushar Mehta, SG, Mr. Chetan
                                                            Sharma, ASG, Mr. Arun Bhardwaj,
                                                            Sr.   Adv.     with       Mr.     Harish
                                                            Vaidyanathan Shankar, CGSC, Mr.
                                                            Abhishek Sharma, Adv. for UOI.Ms.
                                                            Manisha Lavkumar, Sr. Adv. with
                                                            Mr. Ravi Kant Jain, Adv. for
                                                            R-9/State of Gujarat.
                              +   W.P.(C) 10539/2021 & CM APPL. 32491/2021, 32493/2021
                                  SATISH CHANDRA VERMA                         ..... Petitioner
                                                    Through:    Mr. Nikhil Borwankar and Mr.
                                                                Kamran Javed, Advs.

                                                    versus

                                  UNION OF INDIA & ORS.                           ..... Respondents
                                                    Through:    Mr. Tushar Mehta, SG, Mr. Chetan
                                                                Sharma, ASG, Mr. Arun Bhardwaj,
                                                                Sr.   Adv.     with    Mr.   Harish
                                                                Vaidyanathan Shankar, CGSC, Mr.
                                                                Abhishek Sharma, Adv. for UOI.Ms.
                                                                Manisha Lavkumar, Sr. Adv. with
                                                                Mr. Ravi Kant Jain, Adv. for
                                                                R-9/State of Gujarat.




Signature Not Verified
Digitally Signed By:KAMLESH
KUMAR
Signing Date:06.04.2022
16:37:18
                                     CORAM:
                                    HON'BLE MR. JUSTICE NAJMI WAZIRI
                                    HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                      ORDER

% 04.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

1. The court is informed that the SLP preferred by the respondents has already been listed before the Supreme Court a couple of times.

2. Renotify on 30.08.2022.

NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 4, 2022/dss Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:06.04.2022 16:37:18