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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The District Council of Culture Rules, 1994

(2)The members of the Council shall function on honorary basis and shall not receive from the Council any Travelling Allowance/Dally Allowance for attending the meetings. The persons representing the Government organisations may, however, draw Travelling Allowance/Daily Allowance from their respective organisations.