Gujarat High Court
Surendrabhai Maganbhai Patel & vs Life Insurance Corporation Of India on 14 February, 2012
Author: Rajesh H. Shukla
Bench: Rajesh H.Shukla
FA/535/2012 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL No. 535 of 2012
with
CIVIL APPLICATION NO. 1824 OF 2012
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SURENDRABHAI MAGANBHAI PATEL & 1
Versus
LIFE INSURANCE CORPORATION OF INDIA
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Appearance :
MR KABIR A HATHI for Appellant(s) : 1 - 2.
MRS SUMAN KHARE for Respondent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 14/02/2012
ORAL ORDER
Learned Advocate Mr. Kabir A.Hathi for the Appellants request for adjournment in order to explore the possibility of settlement, with the consent of the other side.
S.O. to 20.3.2012.
(Rajesh H. Shukla,J) Jayanti* HC-NIC Page 1 of 1 Created On Wed Oct 19 00:39:29 IST 2016