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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(3) in Bihar Preservation and Improvement of Animals Rules, 1960

(3)If the owner or his agent appears and claims the bull before it is sold and the claim is established to the satisfaction of the Veterinary Officer, it shall be delivered to the owner or his agent on payment of all costs, charges and expenses incurred for its maintenance.