Supreme Court - Daily Orders
Ram Chandra Prasad Singh vs Sharad Yadav on 17 September, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.820 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.25425/2018
(Arising out of impugned final judgment and order dated 11-09-2018
in WP(C) No. 11102/2017 passed by the High Court of Delhi at New
Delhi)
RAM CHANDRA PRASAD SINGH Petitioner(s)
VERSUS
SHARAD YADAV Respondent(s)
Date : 17-09-2018 This petition was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Manish Kumar, Adv.
Mr. Gopal Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter next week before the appropriate Bench as per the roster.
(Chetan Kumar) (H.S. Parasher) A.R.-cum-P.S. Assistant Registrar Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.09.17 18:14:05 IST Reason: