Section 3(1)(i) in The Chhattisgarh Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(i)intends to take up the work of establishment of the colony by developing that area for the purpose of dividing any land into plots;

Legal Document View