Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6B] [Entire Act] State of Odisha - Subsection Section 6B(v) in Rules for the Biju Pattnaik Award for outstanding performance in promotion of Sports and Games (v)The award can be given post humously. In that event the cash and other things will be given to the legal heirs of the honoured sports person.
