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[Cites 0, Cited by 0] [Section 392(7)] [Section 392] [Entire Act]

Union of India - Subsection

Section 392(7)(a) in The Income Tax Act, 2025

(a)Irrespective of anything contained in this Act, the trustees of the Employees' Provident Funds Scheme, 1952, made under section 5 of the Employees' Provident Funds and Miscellaneous Provisions Act, 1952; or