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[Cites 0, Cited by 0] [Section 7(16)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(16)(iv) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(iv)If the employee is not qualified to hold the higher post, he may be allowed to draw special pay not exceeding 10% of his own pay;