Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(f) in The Tamil Nadu Betting Tax Act, 1935 (f)"race-meeting" means an assembly of persons for horse-racing or pony-racing to which the public have access whether on payment or otherwise; and
